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New India Assurance Co. vs Bhuvneshwari Devi And Others
2022 Latest Caselaw 2987 HP

Citation : 2022 Latest Caselaw 2987 HP
Judgement Date : 9 May, 2022

Himachal Pradesh High Court
New India Assurance Co. vs Bhuvneshwari Devi And Others on 9 May, 2022
Bench: Jyotsna Rewal Dua

New India Assurance Co. Vs Bhuvneshwari Devi and others

FAO No.82 of 2013 09.05.2022 Present:

.

Mr. Praneet Gupta, Advocate, for the appellant.

Mr. Vivek Sharma, Advocate, for respondents No.1 and 2.

Mr. Gurinder Singh Parmar, Advocate, for respondent No.3.

CMP No.13793 of 2021

Learned counsel for respondent No.3 submitted

that the judgment dated 25.10.2021 has been assailed by

respondent in S.L.P. before the Hon'ble Supreme Court with

diary No.12764 filed on 25.04.2022. He further submitted

that the S.L.P. has not been listed as yet. At his request, list

the application in the month of July, 2022.

Jyotsna Rewal Dua Judge May 09, 2022

(R.Atal)

 
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