Prem Singh vs . Rajeev Sharma And
2022 Latest Caselaw 2695 HP

Prem Singh vs. Rajeev Sharma and

.

another

COPC No. 478 of 2021

06.05.2022 Present: Mr. Surinder Saklani, Advocate for the

petitioner.

Mr. Ashok Sharma, A.G with Mr. Bharat Bhushan, Addl. A.G and Mr. Kunal Thakur, Dy. A.G for the respondents.

Mr. Rajneesh, Principal Secretary (Education) Govt. of H.P and Mr. Amarjeet K. Sharma, Director, Higher Education, H.P are also present in person.

It has been submitted that the Letters Patent

Appeal against the judgment dated 27th August, 2021

passed in CWPOA No. 1013 of 2019 is being filed today.

List on 27th May, 2022. Personal presence of

the respondents is exempted for the time being.

             May 06, 2022                               ( Satyen Vaidya )
                 (naveen)                                     Judge