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Vinod Verma vs . Anita Vashishat
2022 Latest Caselaw 2691 HP

Citation : 2022 Latest Caselaw 2691 HP
Judgement Date : 6 May, 2022

Himachal Pradesh High Court
Vinod Verma vs . Anita Vashishat on 6 May, 2022
Bench: Satyen Vaidya

.

Vinod Verma Vs. Anita Vashishat

RSA No. 99 of 2022

06.05.2022 Present: Mr. D.N. Sharma, Advocate, for the appellant.

Issue notice returnable on 08.07.2022, on taking

steps within one week.

CMP No. 5315 of 2022

The execution of impugned decree dated

27.09.2021, passed by learned Additional District Judge­

cum­ Special Judge (CBI) Shimla, H.P. in Civil Appeal No.

2­T/13 of 2021, titled as Vinod Verma Vs. Anita Vashishat,

is stayed till further orders.

CMP No. 5317 of 2022

Certified copy of the judgment and decree passed

by learned trial Court be filed within four weeks.

( Satyen Vaidya ) Judge

6th May, 2022 (sushma)

 
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