Himachal Pradesh High Court
Pradesh vs Himachal Pradesh And Others on 14 March, 2022
Bench: Sandeep Sharma
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
ON THE 14 TH DAY OF MARCH, 2022
.
BEFORE
HON'BLE MR. JUSTICE SANDEEP SHARMA
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 1 of 2022
Between:
SURAJ PARKASH RANA, SON OF
DEENA NATH, R/O VILLAGE MANOH,
P.O. BASSI, TEHSIL JOGINDERNAGAR,
DISTRICT MANDI, HIMACHAL
PRADESH, PRESENTLY WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, MANOH, DISTRICT MANDI,
H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
HIMACHAL PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT (TRIBUNAL) No. 2 of 2022
Between:
MOTI RAM WIFE OF SH. MANGLU RAM,
.
R/O VILLAGE BAITHACH, P.O. SHILHI
BAGI, TEHSIL THUNAG, DISTRICT
MANDI, H.P. PRESENTLY WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, LAMB SAFAR, DISTRICT
MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE GOVERNMENT
OF HIMACHAL
r PRADESH AT
SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, HIMACHAL
PRADESH, SHIMLA.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS)
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 3 of 2022
Between:
GOVIND RAM SON OF SH. ATAMA
RAM, R/O VILLAGE SAPERI, P.O.
KUNNU, TEHSIL PADHAR, DISTRICT
MANDI, H.P., PRESENTLY WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, SARWAHON DRUNG IIND,
DISTRICT MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
.
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE GOVERNMENT
OF HIMACHAL PRADESH AT
SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION
OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT (TRIBUNAL) No. 4 of 2022
Between:
SANT RAM RANA, SON OF SH. RAM
SINGH, R/O VILLAGE AND P.O.
TRAMAT, TEHSIL JOGINDERNAGAR,
DISTRICT MANDI, HIMACHAL
PRADESH, PRESENTLY WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, GOLWAN, DISTRICT MANDI,
H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE GOVERNMENT
OF HIMACHAL PRADESH AT SHIMLA.
.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY EDUCATION
OFFICER, MANDI, DISTRICT MANDI,
HIMACHAL PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 5 of 2022
Between:
INDER SINGH SON OF SH. KHIMA
RAM, R/O VILLAGE CHHAPPRHAN, P.O.
NANDIAND, TEHSIL CHACHIOT,
DISTRICT MANDI, H.P., WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, TEHSIL KARSOG, DISTRICT
MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE GOVERNMENT
OF HIMACHAL PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY EDUCATION
OFFICER, MANDI, DISTRICT MANDI,
HIMACHAL PRADESH.
.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 6 of 2022
Between:
TODAR MAL, SON OF SH. JAI SINGH,
R/O VILLAGE PATTAN, P.O.KALHNI,
TEHSIL THUNAG, DISTRICT MANDI,
HIMACHAL PRADESH, PRESENTLY
WORKING AS HEAD TEACHER, GOVT.
PRIMARY SCHOOL, KOT SARAJ,
DISTRICT MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE GOVERNMENT
OF HIMACHAL PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY EDUCATION
OFFICER, MANDI, DISTRICT MANDI,
HIMACHAL PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 7 of 2022
.
Between:
BAHADUR SINGH, SON OF SH.
MOHAN LAL, R/O VILLAGE BADOUN,
P.O. TRIPHALGHAT, TEHSIL
BALDWARA, DISTRICT MANDI, H.P.
PRESENTLY WORKING AS HEAD
TEACHER, GOVT. PRIMARY SCHOOL,
SULPUR, DISTRICT MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE GOVERNMENT
OF HIMACHAL PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY EDUCATION
OFFICER, MANDI, DISTRICT MANDI,
HIMACHAL PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 8 of 2022
Between:
TEK CHAND SON OF SH. SHETU RAM,
R/O VILLAGE MEHANI, P.O. GHARAN,
TEHSIL SADAR, DISTRICT MANDI, H.P.
PRESENTLY POSTED AS HEAD
TEACHER, GOVT. PRIMARY SCHOOL
MASAL, TEHSIL SADAR, DISTRICT
MANDI, H.P.
....PETITIONER
.
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE GOVERNMENT
OF HIMACHAL PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY EDUCATION
OFFICER, MANDI, DISTRICT MANDI,
HIMACHAL PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 9 of 2022
Between:
DEVENDER SINGH, SON OF SH. TEJU
RAM, R/O VILLAGE & P.O. DRUBBAL,
TEHSIL JOGINDERNAGAR, DISTRICT
MANDI, H.P., PRESENTLY WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, KUNKAR, DISTRICT MANDI,
H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE GOVERNMENT
OF HIMACHAL PRADESH AT SHIMLA.
.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY EDUCATION
OFFICER, MANDI, DISTRICT MANDI,
HIMACHAL PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 10 of 2022
Between:
1. HANS RAJ SON OF SH. RANJHAN
RAM, R/O VILLAGE MANDIR TANDA,
P.O. LOHARA, TEHSIL BALH,
DISTRICT MANDI, H.P., PRESENTLY
WORKING AS HEAD TEACHER,
GOVT. PRIMARY SCHOOL TANDI
CHOCHIAT, DISTRICT MANDI, H.P.
2. BHIMA RAM SON OF KARMI RAM,
R/O VILLAGE AND P.O. GHARAN,
TEHSIL SADAR, DISTRICT MANDI,
H.P. PRESENTLY WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL SOJHA CHOCHIAT,
DISTRICT MANDI, H.P.
....PETITIONERS
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
.
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS)
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 11 of 2022
Between:
GOPAL SINGH, SON OF SH. DEVI
SINGH, R/O VILLAGE MURHAR, P.O.
BAGSHAYES, TEHSIL THUNAG,
DISTRICT MANDI, H.P. PRESENTLY
WORKING AS HEAD TEACHER, KANDHI,
TEHSIL CHACHIOT, DISTRICT MANDI,
H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 12 of 2022
Between:
MEENA KUMARI D/O TEK SINGH, R/O
VILLAGE KAMANAD, P.O. CHOWKI,
TEHSIL NIHIRI, DISTRICT MANDI, H.P.
PRESENTLY WORKING AS HEAD
TEACHER, GOVT. PRIMARY SCHOOL,
GHIRI, DISTRICT MANDI,H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 13 of 2022
Between:
BELI RAM SON OF SH. TODAR RAM, R/O
.
VILLAGE TAKOLI, P.O. PANARSA, TEHSIL
AUT, DISTRICT MANDI, H.P., PRESENTLY
WORKING AS HEAD TEACHER, GOVT.
PRIMARY SCHOOL, THALOT, DISTRICT
MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 14 of 2022
Between:
SUNDER SINGH CHAUHAN, SON OF SH.
TITLU RAM, R/O VILLAGE KUMHARU,
P.O. RAKOL, TEHSIL NIHRI, DISTRICT
MANDI, H.P., PRESENTLY WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, GHAIN, DISTRICT MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
.
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
DISTRICT
DISTRICT
PRADESH.
MANDI, to
3. SH. AMAR NATH RANA, THE
ELEMENTARY
EDUCATION OFFICER, MANDI,
HIMACHAL
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 15 of 2022
Between:
1. SHEELA DEVI WIFE OF SH. DILA
RAM, R/O VILLAGE AND P.O.
KANAID, TEHSIL SUNDERNAGAR,
DISTRICT MANDI, H.P., PRESENTLY
WORKING AS HEAD TEACHER,
GOVT. PRIMARY SCHOOL, DEDOUR,
DISTRICT MANDI,H.P.
2. INDER SINGH SON OF SH. DHANI
RAM, VILLAGE CHANDHI, P.O. AND
TEHSIL THUNAG, DISTRICT MANDI,
H.P., PRESENTLY WORKING AS
G.C.P.S.SHIKAWARI, DISTRICT
MANDI, H.P.
3. DHAN DEV SON OF SH. LALU RAM,
VILLAGE JOOD, P.O. THUNAG,
TEHSIL THUNAG, DISTRICT MANDI,
H.P. PRESENTLY WORKING AS
.
G.C.P.S. BHARARI, DISTRICT MANDI,
H.P.
4. URMILA SANI WIFE OF HEM RAJ
VILLAGE GATTA, P.O. KUMMI,
TEHSIL BALAH, DISTRICT MANDI,
PRESENTLY WORKING AS H.T. AT
G.P.S CHOUBARI, DISTRICT MANDI,
H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER,
HIMACHAL PRADESH, SHIMLA.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 16 of 2022
Between:
TEK CHAND SO OF SH. SHOBHA RAM,
R/O VILLAGE AND P.O. M.D.GALOO,
TEHSIL SUNDERNAGAR, DISTRICT
MANDI, H.P., PRESENTLY WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, BARTO, DISTRICT MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
.
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 17 of 2022
Between:
SHANICHARU RAM, WIFE OF LATE SH.
DAGI RAM, R/O VILLAGE KALANDER,
P.O. DRANG, TEHSIL PADHAR, DISTRICT
MANDI, H.P., PRESENTLY WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, KHUND, DISTRICT MANDI,
H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
.
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 18 of 2022
Between:
CHURA MANI RANA SON OF SH.
JOGASHWAR RAM, R/O VILLAGE
BATASAIR, P.O. BASSI, TEHSIL
CHACHIOT, DISTRICT MANDI, H.P.,
PRESENTLY WORKING AS HEAD
TEACHER, GOVT. PRIMARY SCHOOL,
KHARTI, TEHSIL CHACHIOT, DISTRICT
MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
.
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 19 of 2022
Between:
RELU RAM, SON OF SH. JATRU RAM, R/O
VILLAGE SIANJIKOTHI, P.O. JAI DEVI,
TEHSIL JOGINDERNAGAR, DISTRICT
MANDI, H.P., PRESENTLY WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, KUNHOO, DISTRICT MANDI,
H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
.
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 20 of 2022
Between:
BHIME RAM SON OF SH. HUKAM
CHAND, R/O VILLAGE BINAL, P.O.
GHARAN, TEHSIL SADAR, DISTRICT
MANDI, H.P. PRESENTLY POSTED AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, BINAL, TEHSIL SADAR,
DISTRICT MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 21 of 2022
Between:
TEJ SINGH SON OF SH. NARAINU RAM,
R/O VILLAGE MANIHNA, P.O.
.
M.D.GALOO, TEHSIL SUNDERNAGAR,
DISTRICT MANDI, H.P., PRESENTLY
WORKING AS HEAD TEACHER, GOVT.
PRIMARY SCHOOL, BARI, DISTRICT
MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 22 of 2022
Between:
ACHHARU RAM, SON OF SH. HET RAM,
R/O VILLAGE SAINJIKOTHI, P.O. JAI DEVI,
TEHSIL SUNDERNAGAR, DISTRICT
MANDI, H.P. PRESENTLY WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, GHIRI, DISTRICT MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
.
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH. r
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 23 of 2022
Between:
MAYA DEVI, WIFE OF LEKH RAM, R/O
VILLAGE MAJHIATH, P.O. BALHARA,
TEHSIL BALDWARA, DISTRICT MANDI,
H.P. PRESENTLY WORKING AS HEAD
TEACHER, GOVT. PRIMARY SCHOOL,
DISTRICT MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
.
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 24 of 2022
Between:
BALAK RAM, SON OF FINHU RAM, R/O
VILLAGE MURATAN, P.O. SIYANG,
TEHSIL CHACHIOT, DISTRICT MANDI,
H.P. PRESENTLY WORKING AS HEAD
TEACHER, GOVT. PRIMARY SCHOOL,
JANJHAR, DISTRICT MANDI, H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 25 of 2022
Between:
SURAJ MANI, SON OF GHOLI RAM, R/O
VILLAGE KUTLIDHAR, P.O. KOT-
KAMARDHA, TEHSIL AUT, DISTRICT
MANDI, H.P., PRESENTLY WORKING AS
HEAD TEACHER, GOVT. PRIMARY
SCHOOL, JWALPUR, DISTRICT MANDI,
H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 26 of 2022
.
Between:
1. MURARI LAL WIFE OF SH. GANDHI
RAM, R/O VILLAGE BATAHAR, P.O.
BALAH, TEHSIL KOTLI, DISTRICT
MANDI, H.P. PRESENTLY WORKING
AS HEAD TEACHER, GOVT. PRIMARY
SCHOOL, LAGDHAR, DISTRICT
MANDI, H.P.
2. TEK SINGH SON OF MAN CHAND,
VILLAGE TAPNALI, P.O. GADAGSEN,
TEHSIL BALI-CHOWKI, DISTRICT
MANDI, H.P. PRESENTLY WORKING
AS THACHADHAR, DISTRICT MANDI,
H.P.
3. LAL MAN WIFE OF SH. GANGA RAM,
R/O VILLAGE BEAJEHAL, P.O. SHIVA
THANA, TEHSIL THUNAG, DISTRICT
MANDI, H.P.
....PETITIONERS
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
.
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 27 of 2022
Between:
PARMESH KUMAR SON OF LATE SH.
NATHU RAM ALIAS RAM NATHU, R/O
VILLAGE & P.O. MAHADEV, TEHSIL
SUNDERNAGAR, DISTRICT MANDI,H.P.
PRESENTLY WORKING AS HEAD
TEACHER, GOVT. PRIMARY
SCHOOL,GARTOLI, DISTRICT
MANDI,H.P.
....PETITIONER
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, DIRECTOR
ELEMENTARY EDUCATION,
HIMACHAL PRADESH AT SHIMLA.
3. SH. AMAR NATH RANA, THE
DISTRICT ELEMENTARY
EDUCATION OFFICER, MANDI,
DISTRICT MANDI, HIMACHAL
PRADESH.
....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
CIVIL ORIGINAL PETITION CONTEMP No. 8 of 2022
Between:
1. GHANSHYAM LAL S/O MANGAL RAM,
R/O VILLAGE NALOHI, P.O. POKHI,
TEHSIL KARSOG, DISTRICT MANDI,
.
H.P. PRESENTLY WORKING AS HEAD
TEACHER, GOVT. PRIMARY SCHOOL
SOMAKHOTI, DISTRICT MANDI, H.P.
2. MANI CHAND SON OF SH. SHUNKU
RAM, VILLAGE JAUNG, P.O. MAINDHI,
TEHSIL KARSOG, DISTRICT MANDI,
H.P. PRESENTLY WORKING AS
CENTRE HEAD TEACHER, GOVT.
PRIMARY SCHOOL LALOG, DISTRICT
MANDI, H.P.
3. SURENDER KUMAR SON OF MAGHU
RAM, VILLAGE NANDAL, POST
OFFICE, KATAULA, TEHSIL SADAR,
DISTRICT MANDI, H.P. PRESENTLY
WORKING AS CENTRE HEAD
TEACHER, GOVT. PRIMARY SCHOOL
KATAULA, TEHSIL SADAR, DISTRICT
MANDI, H.P.
4. RAM SARAN SON OF SHIV RAM,
VILLAGE BAKHARUNDA, P.O. SERI
BANGLOW, TEHSIL KARSOG,
DISTRICT MANDI, H.P.
5. TEK CHAND SON OF BALI RAM,
VILLAGE KHANJARI, P.O. SERI
BANGLOW, TEHSIL KARSOG,
DISTRICT MANDI, H.P.
6. HARMOHINDER SINGH, S/O ANANT
RAM, VILLAGE CHATRUANA, P.O.
KAO, TEHSIL KARSOG, DISTRICT
MANDI, H.P.
7. TEJ SINGH SON OF SH. INDER
SINGH, VILLAGE PATHRAVI, P.O.
SOMAKHOTI, TEHSIL KARSOG,
DISTRICT MANDI, H.P.
8. GANGA RAM THAKUR, SON OF SH.
MOLIK RAM VILLAGE KATHIUNT, P.O.
BIHANI, SUB TEHSIL CHHATRI,
DISTRICT MANDI, H.P. 175047,
PRESENTLY POSTED AS CENTRE
HEAD TEACHER, GOVT. PRIMARY
SCHOOL GALOO EDUCATION BLOCK
SERAJ-1, JANGEHLI, DISTRICT
MANDI, H.P.
9. PURAN CHAND SON OF BHIMA RAM,
.
VILLAGE MEHANI, P.O. GHARAN,
TEHSIL SADAR, DISTRICT MANDI, HP
175047 PRESENTLY WORKING AS
CENTRE HEAD TEACHER, GOVT.
PRIMARY SCHOOL, SHIVA BADAR,
EDUCATION BLOCK SADAR-2,
KATAULA DISTRICT MANDI, H.P.
10. NIRMLA KUMARI AGED 57 W/O
BHARAT BHUSHAN VILLAGE
SHINGAL P.O. AND SUB TEHSIL
CHHATRI, DISTRICT MANDI H.P.
PRESENTLY WORKING AS HEAD
TEACHER GOVERNMENT PRIMARY
SCHOOL
BETHWAN EDUCATION
BLOCK SERAJ -1 JANJLHLI, DISTRICT
MANDI HP.
11. SHYAM LAL AGED 66 S/O BHADUR
SINGH VILLAGE DEDHAL
P.O.SIDHPUR, TEHSIL DHARMPUR,
DISTT. MANDI. H.P.
12. GIAN CHAND SHARMA AGED 68 S/O
ACHHARU RAM SHARMA VILLAGE
CHATTER, P.O. BRANG, TEHSIL
DHARMPUR, DISTRICT MANDI H.P.
13. VIDYA SAGAR VERMA AGED 67 S/O
WZIRA RAM, VILLAGE PHIHER P.O.
SARI, TEHSIL DHARMPUR, DISTRICT
MANDI H.P.
14. JAI CHAND MUSAFIR, S/O LAFU RAM
VILLAGE GARLI P.O. GARWASVA,
TEHSIL DHARMPUR, DISTT. MANDI
H.P. VILLAGE
15. OM PARKASH THAKUR AGED 63 S/O
ARJUN SINGH VILLAGE HAWANI P.O.
BAROTI, TEHSIL DHARMPUR, DISTT.
MANDI H.P.
16. NIRMLA DEVI VERMA D/O RUP LAL
VERMA VILLAGE BARHU P.O.
SADHOT, TEHSIL SARKAGHAT,
DISTRICT MANDI H.P.
.
17. BALBIR SINGH VERMA AGED S/O
SUKH RAM VERMA, VILLAGE
MORTAN, P.O. SADHOT, TEHSIL
SARKAGHAT, DISTRICT MANDI H.P.
18. BHAGE RAM RANA S/O ADAM RAM
VILLAGE AND P.O. KHANAG TEHSIL
ANNI, DISTT. KULLU H.P. PRESENTLY
WORKING AS CENTER HEAD
TEACHER IN GOVT. PRIMARY
SCHOOL SARI EDUCATION BLOCK
KULLU-2.
19. SUSHILA THAKUR D/O SANGAT RAM,
H.NO. 168 CHOBHATA BAZAAR,
MANDI H.P.. PRESENTLY WORKING
AS CENTER TEACHER IN
GOVERNMENT PRIMARY SCHOOL
SUMA EDUCATION BLOCK KULLU -2.
20. NIRMLA DEVI D/O SHIV RAM
MAHANT BEHAR GANDHI NAGAR,
KULLU H.P. PRESENTLY WORKING AS
CENTER HEAD TEACHER IN GOVT.
SCHOOL BHUTHI EDUCATION BLOCK
KULLU-2.
21. SUNRINDER SHARMA S/O
GHANSHYAM VILLAGE KHAROTAL
P.O. SHIRAR, TEHSIL AND DISTT.
KULLU H.P. PRESENTLY AS CENTER
HEAD TEACHER IN GOVT. PRIMARY
SCHOOL SHIRAR EDUCATION BLOCK
KULLU 2.
22. OM PRAKASH S/O HARI DASS
VILLAGE BHATGRAN P.O.PIPLAGE,
TEHSIL BHUNTAR DISTT. KULLU, H.P.
PRESENTLY WORKING AS CENTER
HEAD TEACHER IN GOVT. PRIMARY
SCHOOL BANDAL EDUCATION
BLOCK KULLU-2.
23. TEJA SINGH S/O PURAN CHAND
VILLAGE BREUNA P.O. MANIKARAN,
TEHSIL AND DISTT. KULLU, H.P.
PRESENTLY WORKING AS CENTER
.
HEAD TEACHER IN GOVT. PRIMARY
SCHOOL MANIKARAN EDUCATION
BLOCK KULLU-1.
24. OM PRAKASH S/O TEJU RAM
VILLAGE AND P.O. DURAH TEHSIL
NIRMAND DISTRICT KULLU HP
PRESENTLY WORKING AS CENTER
HEAD TEACHER IN GOVERNMENT
PRIMARY SCHOOL ROWAR,
EDUCATION BLOCK BANJAR.
25. HARNAM SINGH S/O GAINDA MAL
VILLAGE CHANTWA P.O. TANDI,
TEHSIL NEETHER, DISTRICT KULLU
HP
PRESENTLY WORKING AS
CENTER HEAD TEACHER IN
GOVERNMENT PRIMARY SCHOOL
TANDI EDUCATION BLOCK ANNI.
26. UTTAM RAM S/O VED RAM VILLAGE
JATERH P.O. KAMAND TEHSIL ANNI,
DISTRICT KULLU H.P. PRESENTLY
WORKING AS CENTER HEAD
TEACHER IN GOVERNMENT PRIMARY
SCHOOL BANALA, EDUCATION
BLOCK ANNI.
27. SHANTA DEVI D/O HARI SINGH V.P.O.
NAGGAR TEHSIL MANALI DISTICT
KULLU H.P. PRESENTLY WORKING AS
CENTER HEAD TEACHER IN
GOVERNMENT PRIMARY SCHOOL
BARAGRAN EDUCATION BLOCK
NAGGAR.
28. ARCHANA SHARMA S/O DESH
MITTER V.P.O HARIPUR TEHSIL
MANALI DISTRICT KULLU H.P.
PRESENTLY WORKING AS CENTER
HEAD TEACHER IN GOVERNMENT
PRIMARY SCHOOL SARSI,
EDUCATION BLOCK NAGGER.
[
29. JHABE RAM S/O JITTI RAM VILLAGE
TARALA P.O. JAON, TEHSIL ANNI
DISTRICT KULLU HP PRESENTLY
WORKING AS CENTER HEAD
.
TEACHER IN GOVERNMENT PRIMARY
SCHOOL ARCHHANDI, EDUCATION
BLOCK NAGGAR.
30. BANSI LAL S/O GOVIND RAM
VILLAGE KHAJERA P.O. ARSU, EHSIL
NIRMAND DISTRICT KULLU HP
PRESENTLY WORKING AS CENTER
HEAD TEACHER IN GOVERNMENT
PRIMARY SCHOOL SARAHAR,
EDUCATION BLOCK NIRMAND.
31. BHARAT KUMAR S/O LOT RAM
VILLAGE GOHAN, P.O. DALASH,
TEHSIL ANNI, DISTRICT KULLU
PRESENTLY WORKING AS CENTER
HEAD TEACHER IN GOVERNMENT
PRIMARY SCHOOL ANAS,
EDUCATION BLOCK NIRMAND.
32. LAL CHAND S/O SEHANI RAM
VILLAGE DHAR P.O BUINI TEHSIL
NIRMAND, DISTRICT KULLU
PRESENTLY WORKING AS CENTER
HEAD TEACHER IN GOVERNMENT
PRIMARY SCHOOL ARSU EDUCATION
BLOCK NIRMAND.
33. KEWAL RAM S/O SHOBHI RAM V.P.O.
DURAH TEHSIL NIRMAND DISTRICT
KULLU PRESENTLY WORKING AS
CENTER HEAD TEACHER IN
GOVERNMENT PRIMARY SCHOOL
DEOGI RET, EDUCATION BLOCK
NIRMAND.
34. KAMAL KRISHAN S/O PARMA RAM
VILLAGE JAJROT P.O. BALT TEHSIL
BALH, DISTRICT MANDI PRESENTLY
WORKING AS CENTER HEAD
TEACHER IN GOVERNMENT PRIMARY
SCHOOL NAULAKHA, EDUCATION
BLOCK SUNDER NAGAR HP.
35. BHAGAT RAM S/O SH. BANSI RAM
VILLAGE JAKHOL P.O. KANGOO,
TEHSIL SUNDER NAGAR, DISTRICT
MANDI, H.P.
.
....PETITIONERS
(BY H.K.S THAKUR AND MR. MUNISH
DATWALIA, ADVOCATES).
AND
1. RAJEEV, THE SECRETARY
EDUCATION TO THE
GOVERNMENT OF HIMACHAL
PRADESH AT SHIMLA.
2. PANKAJ LALIT, The DIRECTOR
ELEMENTARY r EDUCATION,
HIMACHAL PRADESH SHIMLA.
to ....RESPONDENTS
(BY MR. SUDHIR BHATNAGAR, MR.
DESH RAJ THAKUR AND MR. ARVIND
SHARMA, ADDITIONAL ADVOCATE
GENERALS WITH MR. KAMAL KISHORE
SHARMA, MR. NARENDER THAKUR
AND MR. GAURAV SHARMA, DEPUTY
ADVOCATE GENERALS).
Whether approved for reporting?
This petition coming on for orders this day, the Court passed the following:
ORDER
By way of above captioned contempt petitions, prayer
has been made on behalf of the petitioners for initiation of contempt
proceedings against the respondents for their having intentionally
and deliberately disobeyed the directions contained in order dated
4.1.2019, passed by erstwhile H.P. Administrative Tribunal in O.A..No.
6832 of 2018, whereby direction was issued to the respondents to
extend the benefit of judgment dated 28.2.2011, passed by this
Court in CWP(T) No.6801 of 2008, titled as Pyre Lal versus State of
Himachal Pradesh and others, to the petitioners, if they are found to
.
be similarly situate, within a period of two months. Since respondents
failed to comply with the aforesaid direction passed by learned
Tribunal below, petitioners have approached this Court in the instant
proceedings, praying therein for initiation of contempt proceedings
against the respondents.
2. Though, despite repeated opportunities, no reply to the
petition(s) has been filed on behalf of the respondents/contemnors,
but today during the arguments of the case, learned Deputy
Advocate General has placed on record communications, dated 11th
March, 2022, issued under the signatures of Director Elementary
Education and under Secretary (Elementary Education) to the
Government of Himachal Pradesh, perusal whereof reveal that
though competent authority pursuant to order dated 4.1.2019 passed
by learned tribunal below, made necessary correction in the column
No.7 of the seniority list and re-allotted the new seniority numbers
to the petitioners vide order dated 21.10.2019, but since there was
huge financial implication, matter was referred to the Finance
Department for advice. Vide communication dated 11.3.2022,
Finance Department after having examined the matter advised the
department to take appropriate decision at its own level in the light
of the advice of the Law Department, whereby department has been
already advised to comply with the judgment in its letter and spirit.
3. Faced with aforesaid situation, Deputy Director has now
decided to implement the judgment in its letter and spirit. Learned
.
Deputy Advocate General, on instructions, states that financial
benefits i.e. arrears of three years, shall be paid to all the petitioners
within a period of two months.
4. Having taken note of aforesaid fair statement made by
learned Deputy Advocate General, there appears to be no reason to
keep the present proceedings alive and as such, same are
accordingly closed. Notices issued to the respondents are hereby
discharged. Needless to say, in case respondents fail to honor the
commitment given to this Court, they would further aggravate the
contempt. Petitioners are at liberty to get the present proceedings
revived in case aforesaid judgment is not complied with, so that
appropriate action, in accordance with law is taken against erring
officials.
14th March, 2022 (Sandeep Sharma),
(shankar) Judge
