Rama Nand Negi vs . Uoi & Ors.
2022 Latest Caselaw 603 HP

Rama Nand Negi Vs. UOI & Ors.

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CWP No. 244/2007

04.03.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioners.

Mr. Balram Sharma, ASGI, for respondent No.1-UOI.

Mr. Ashok Sharma, Advocate General with Ms. Ritta Goswami, Additional Advocate General, for respondents No.2 to 4/State.

Mr. Anand Sharma, Sr. Advocate with Mr. Karan

Sharma, Advocate, for respondent No.5

Mr. Anand Sharma, learned Senior Counsel assisted by

Mr. Karan Sharma, Advocate, appearing for respondent No.5

cited a judgment of this Court referred in 2009(3) SLC, titled

as Barang Sain & Ors Vs. Union of India & Ors. and submits

that the present petition is squarely covered with the

aforesaid judgment.

Learned counsel for the petitioners seeks time to go

through the same. List on 09.03.2022.

( Mohammad Rafiq ) Chief Justice

( Jyotsna Rewal Dua ) Judge 4th March, 2022(Rohit/vs)