Citation : 2022 Latest Caselaw 1125 HP
Judgement Date : 17 March, 2022
Rishi Raj Gupta Vs. Sandeep Kumar and anr.
COPC No.153 of 2021
.
17.3.2022 Present: Mr. Manohar Lal Sharma, Advocate, vice Mr. R.S.
Gautam, Advocate for the petitioner.
Ms. Vikas Rajput, Advocate, for the respondents.
The judgment dated 24.4.2021 has been complied
with. Therefore, no orders are required to be passed. In case,
the petitioner is still aggrieved, then he shall be at liberty to
have this petition revived by making oral request to this effect
without filing application.
(Tarlok Singh Chauhan)
17.3.2022 Judge
(mamta)
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