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Raj Kumar vs . State Of H.P. & Ors.
2022 Latest Caselaw 4928 HP

Citation : 2022 Latest Caselaw 4928 HP
Judgement Date : 24 June, 2022

Himachal Pradesh High Court
Raj Kumar vs . State Of H.P. & Ors. on 24 June, 2022
Bench: Satyen Vaidya

.

Raj Kumar Vs. State of H.P. & Ors.

CWPOA No.3165 of 2019

24.06.2022 Present: Mr. Anup Kumar Rattan, Advocate for the petitioner.

r to Mr. P.K. Bhatti and Mr. Bharat Bhushan, Additional Advocate Generals with Mr. Kunal Thakur, Deputy Advocate General, for the respondents­State.

Heard further. Learned Additional Advocate

General is directed to have instructions from the

Administrative Department, as to what is their stand viz­a­

viz. the prayer of the petitioner, especially, after his

acquittal ordered vide judgment dated 22.02.2022, by the

learned Additional District & Sessions Judge, Fast Track,

Special Court (POCSO), Solan, H.P.

List on 22.07.2022.

( Satyen Vaidya ) Judge

24th June, 2022 (sushma)

 
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