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Sandeep Sethi vs . Nidhi Kuthiala
2022 Latest Caselaw 4557 HP

Citation : 2022 Latest Caselaw 4557 HP
Judgement Date : 16 June, 2022

Himachal Pradesh High Court
Sandeep Sethi vs . Nidhi Kuthiala on 16 June, 2022
Bench: Vivek Singh Thakur

Sandeep Sethi vs. Nidhi Kuthiala

.

Exe. Petition No. 31 of 2020

16.06.2022 Present: Mr. Navneet Kumar Bhalla, Advocate for the Decree Holder.

Mr. Rajesh Kumar Parmar, Advocate for Judgment Debtor.

Mr. Kush Sharma, Advocate for applicant in objections filed under Order 21 Rule 97 CPC.

OMP No. 340 of 2021

Arguments re-heard. Order reserved.


             June 16, 2022                               (Vivek Singh Thakur)
             (ms)                                               Judge








 

 
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