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Chander Kanta (Deceased) Through ... vs . Tilak
2022 Latest Caselaw 4081 HP

Citation : 2022 Latest Caselaw 4081 HP
Judgement Date : 2 June, 2022

Himachal Pradesh High Court
Chander Kanta (Deceased) Through ... vs . Tilak on 2 June, 2022
Bench: Vivek Singh Thakur

Chander Kanta (deceased) through LRs vs. Tilak

.

Raj & others.

RSA No.190 of 2021

01.06.2022 Present: Mr. Nitin Thakur, Advocate, for the appellant.

Mr. B.S. Chauhan, Sr. Advocate with Mr. Munish Dhatwalia, Advocate, for the respondents.

CMP No.12826 of 2021

Parties are directed to maintain status quo qua

execution and operation of impugned judgment and decree

dated 30.12.2019, passed by learned Civil Judge, Court No.2,

Hamirpur in Civil Suit No. 191 of 2009, as existing on

30.10.2021, during pendency of the appeal, subject to alteration,

vacation, modification on motion.

Application stands disposed of.

(Vivek Singh Thakur) Judge June 01, 2022

(veena)

 
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