Citation : 2022 Latest Caselaw 6010 HP
Judgement Date : 25 July, 2022
Dev Raj Duggal vs. Harish Kumar.
.
Civil Revision No. 69 of 2022.
25.07.2022 Present: Mr. Bimal Gupta, Senior Advocate with Mr. Gurinder Singh Parmar and Mr. Varun Thakur, Advocates, for the petitioner.
Mr. Bhupinder Jit Kashyap, Advocate and Mr. Vipin Bhatia, Advocates, for the respondent.
Arguments heard. Judgment reserved.
Interim to continue.
July 25, 2022 (Vivek Singh Thakur),
(PK) Judge.
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