Citation : 2022 Latest Caselaw 5915 HP
Judgement Date : 21 July, 2022
Harcharan vs. Sun Pack India & Ors.
.
Cr.Revision No. 238 of 2021
21.07.2022 Present: Mr. Divya Raj Singh, Advocate, for the petitioner.
Mr. Y.P. Sood, Advocate, for respondent No.1
Cr.Revision No. 238 of 2021 & Cr.MP No.1885 of
Certified copy of trial Court's judgment has not been
filed. Be filed within two weeks.
List after two weeks.
Interim to continue till next date of hearing.
(Vivek Singh Thakur) Judge
July 21, 2022 (veena)
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