Citation : 2022 Latest Caselaw 5766 HP
Judgement Date : 18 July, 2022
Jas Pal vs. Kishan Singh
.
RSA No. 180 of 2022
18.07.2022 Present Mr. I. N Mehta, Advocate for the appellant .
RSA No. 183 of 2022
Notice be issued to the respondent, returnable for
24.08.2022, on taking steps within a week.
CMP No. 9439 of 2022
Notice in the aforesaid terms. In the meanwhile operation,
implementation and execution of impugned judgment and decree dated
25.04.2022 passed by the Additional District Judge,, Kinnaur District at
Rampur Bushahar, dated 25.04.2022 in Civil Appeal CIS No. 14/2021
titled as Jas Pal and another versus Kishan Singh, shall remain stayed.
.
(Sandeep Sharma)
Judge July 18, 2022 (subhash)
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