Manager From Hrtc Una Unit) vs Sandeep Kumar
2022 Latest Caselaw 5661 HP

                                           1

          IN   THE     HIGH COURT OF HIMACHAL               PRADESH, SHIMLA

                          ON THE 14th DAY OF JULY 2022




                                                                  .
                                       BEFORE





                     HON'BLE MR. JUSTICE SANDEEP SHARMA
               CIVIL ORIGINAL PETITION CONTEMPT No. 177 OF 2022





    Between:

    JAGARNATH S/O SH. DINANATH, R/O
    VILLAGE GRORU, POST OFFICE AND
    TEHSIL JOGINDER NAGAR, DISTRICT
    MANDI, H.P.(RETIRED AS REGIONAL





    MANAGER FROM HRTC UNA UNIT).
                                                                         ....PETITIONER
    (BY MR. ASHOK KUMAR, ADVOCATE)

    AND

    1. SANDEEP KUMAR, MANAGING
       DIRECTOR, HRTC, OLD BUS STAND
       SHIMLA, H.P.


    2. K.R.NEGI, FINANCIAL ADVISOR-
       CUM-CHIEF        ACCOUNTANT
       OFFICER, HIMACHAL PRADESH
       ROAD TRANSPORT CORPORATION




       AD OFFICE OLD BUS STAND,
       SHIMLA.





                                                                    ....RESPONDENTS
    (MR.  AJAY         KUMAR       CHAUHAN,
    ADVOCATE)





    Whether approved for reporting?


           This petition coming on for admission after notice this day, the Court passed
    the following:
                         ORDER

Learned counsel representing the petitioner, on

instructions, states that judgment alleged to have been violated stands duly

complied with.

2. In view of the aforesaid statement made by learned counsel for

the petitioner, there is no occasion to keep the present proceedings alive and

.

as such, same are closed. Notices issued to the respondents are hereby

discharged.

    14th July, 2022                                          (Sandeep Sharma),
         (shankar)                                               Judge




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