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Kuljinder Singh vs . State Of H.P. & Anr.
2022 Latest Caselaw 5660 HP

Citation : 2022 Latest Caselaw 5660 HP
Judgement Date : 14 July, 2022

Himachal Pradesh High Court
Kuljinder Singh vs . State Of H.P. & Anr. on 14 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Kuljinder Singh vs. State of H.P. & Anr.

CWP No. 3478 of 2022

14.07.2022 Present: Mr. Mukul Sood, Advocate, for the petitioner.

.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Yudhvir Singh Thakur, Mr.

Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer the respondents-State.

Since the judgment in question stands

complied with, therefore, no further orders are required to

be passed in this petition and the matter is closed.

(Tarlok Singh Chauhan) Judge

(Chander Bhusan Barowalia) Judge 14th July, 2022 (himani/raman)

 
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