Lobganz vs . Hpsebl
2022 Latest Caselaw 5397 HP

Lobganz vs. HPSEBL

.

CWPOA No. 1774 of 2020

07.07.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. C.D. Negi, Advocate, for the petitioner.

Mr. Surinder Saklani, Advocate for respondent No.

Ms. Yogita Dutta, Advocate for respondents No. 2

and 3.

Respondent No. 4 ex parte.

This case is listed today before the Court as certain

clarifications were required from learned Counsel for the parties.

Heard. Judgment reserved.

(Ajay Mohan Goel) Judge

July 07, 2022 (narender)