Suraj Prakash Dogra vs . Kali Dass Sharma And Another
2022 Latest Caselaw 5388 HP

Suraj Prakash Dogra Vs. Kali Dass Sharma and another

RSA No. 156 of 2022

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07.07.2022 Present: Ms. Kavita Kajal, Advocate, vice Mr. Atharv Sharma, Advocate, for the appellant.

RSA No. 156 of 2022

Issue notice to the respondents, returnable for

5th September, 2022. Steps for service be taken within one

week. List on 5th September, 2022.

r CMP No. 8583 of 2022

This application is disposed of with the direction

that certified copy of the judgment in issue shall be filed by

the applicant/appellant by the next date of hearing.

(Ajay Mohan Goel)

Judge July 07, 2022 (bhupender)