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State Of H.P. & Anr. vs . Beli Ram A/W Connected Matters.
2022 Latest Caselaw 5296 HP

Citation : 2022 Latest Caselaw 5296 HP
Judgement Date : 5 July, 2022

Himachal Pradesh High Court
State Of H.P. & Anr. vs . Beli Ram A/W Connected Matters. on 5 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

State of H.P. & anr. Vs. Beli Ram a/w connected matters.

.

LPA No. 151/2021 a/w CWP 8163/2021, 8164/2021 &

LPA No. 81/2022

5.7.2022 Present: Mr. Ashok Sharma, A.G. with Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Addl.A.G. and Mr.

Rajat Chauhan, for the appellants in LPAs and for the respondents-State in the writ petitions.

Mr. L.N. Sharma, Advocate, for the petitioners in the writ petitions.

CMP No. 7616/2022 in LPA No.81/2022

The operation and implementation of judgment dated

24.11.2021 passed by the learned Single Judge is ordered to be

stayed.

LPA No. 151/2021 a/w CWP 8163/2021, 8164/2021 & LPA

No. 81/2022

There is bereavement in the family of learned senior

counsel for the respondent, therefore, list after four weeks.

(Tarlok Singh Chauhan) Judge

(Chander Bhusan Barowalia) Judge 5.7.2022 (pankaj)

 
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