Renukaji Dam Project vs Chet Singh Aged 53 Years
2022 Latest Caselaw 56 HP

                                 1


     IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                ON THE 3rd DAY OF JANUARY, 2022
                             BEFORE
          HON'BLE MR. JUSTICE VIVEK SINGH THAKUR




                                                         .
              REGULAR FIRST APPEAL NO.342 OF 2019





    Between

    1. RENUKAJI DAM PROJECT





       THROUGH ITS DGM SHRI P.K. KATHURIA,
       C/O HPPCL,SUB TEHSIL DADAHU,
       DISTRICT SIRMAUR, HP.

    2. THE LAND ACQUISITION COLLECTOR,





       HPPCL, UTTAM BHAWAN,
       SHIMLA-3,HP.
                                                   ...APPELLANTS
    (THROUGH SHRI VIKASH MISHRA, ADVOCATE)

    AND

    1. CHET SINGH AGED 53 YEARS
       SON OF LATE SH. MANI RAM
       RESIDENT OF VILLAGE & P.O RAJANA,
       TEHSIL RENUKA JI AT SANGRAH,


       DISTT. SIRMOUR H.P.
                                                    ...RESPONDENT
    2. THE STATE OF HIMACHAL PRADESH
       THROUGH THE DISTRICT COLLECTOR,




       SIRMAUR AT NAHAN,HP.
                                ...PROFORMA-RESPONDENT





          (THROUGH SHRI HEMANT VAID,
          ADDITIONAL ADVOCATE GENERAL FOR
          RESPONDENT(S)-STATE)





     Whether approved for reporting?

          This appeal coming on for orders this day, the Court
     passed the following:
                           JUDGMENT

Learned counsel for the appellants has placed on

record instruction No.HPPCL-LAO/RFA's/2021/306, dated

8.11.2021 received from the Land Acquisition Collector,

HPPCL, requesting him to withdraw the present appeals

alongwith other appeals. In pursuant to the aforesaid

instruction, learned counsel for the appellants seeks

.

permission to withdraw the appeal.

As prayed, appeal is dismissed as withdrawn.

Pending application(s), if any, also stand

disposed of.

                                          (Vivek Singh Thakur)





     January 3, 2022(veena)                      Judge