Renukaji Dam Project vs Smt. Surmi Devi
2022 Latest Caselaw 53 HP

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     IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
               ON THE 3rd DAY OF JANUARY, 2022
                              BEFORE
          HON'BLE MR. JUSTICE VIVEK SINGH THAKUR




                                                        .

            REGULAR FIRST APPEAL NO.348 OF 2019
     Between
    1. RENUKAJI DAM PROJECT





       THROUGH ITS DGM SHRI P.K. KATHURIA,
       C/O HPPCL,SUB TEHSIL DADAHU,
       DISTRICT SIRMAUR, HP.
    2. THE LAND ACQUISITION COLLECTOR,
       HPPCL, UTTAM BHAWAN,





       SHIMLA-3,HP.
                                                    ...APPELLANTS
    (THROUGH SHRI VIKASH MISHRA, ADVOCATE)

    AND

    1. SMT. SURMI DEVI
       D/O LATE SHRI NINDRU
       SON OF CHANTU,
       AGED 67 YEARS


    2. SMT. KONLA DEVI ALIAS KAMLA DEVI,
       D/O LATE SH. NINDRU
       SON OF CHANTU
       AGED 63 YEARS




    ALL RESIDENTS OF VILLAGE &P.O RAJANA,
    TEHSIL RENUKAJI AT SANGRAH,





    DISTRICT SIRMOUR,HP

                                                 ...RESPONDENTS





    3. THE STATE OF HIMACHAL PRADESH, THROUGH THE
       DISTRICT COLLECTOR, SIRMAUR AT NAHAN, HP.

                                    ...PROFORMA-RESPONDENT
          (THROUGH SHRI HEMANT VAID,
          ADDITIONAL ADVOCATE GENERAL FOR
          RESPONDENT(S)-STATE)
     Whether approved for reporting?




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           This appeal coming on for orders this day, the Court
     passed the following:

                               JUDGMENT

.

Learned counsel for the appellants has placed

on record instruction No.HPPCL-LAO/RFA's/2021/306, dated

8.11.2021 received from the Land Acquisition Collector,

HPPCL, requesting him to withdraw the present appeals

alongwith other appeals. In pursuant to the aforesaid

instruction, learned counsel for the appellants seeks

permission to withdraw the appeal.

As prayed, appeal is dismissed as withdrawn. r Pending application(s), if any, also stand

disposed of.

(Vivek Singh Thakur) Judge

January 03, 2022(veena)