Renukaji Dam Project vs Sohan Singh
2022 Latest Caselaw 43 HP

                               1


     IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
               ON THE 3rd DAY OF JANUARY, 2022
                            BEFORE
          HON'BLE MR. JUSTICE VIVEK SINGH THAKUR




                                                        .
            REGULAR FIRST APPEAL NO.343 OF 2019





         Between
    1.   RENUKAJI DAM PROJECT





         THROUGH ITS DGM SHRI P.K. KATHURIA,
         C/O HPPCL,SUB TEHSIL DADAHU,
         DISTRICT SIRMAUR, HP.

    2.   THE LAND ACQUISITION COLLECTOR,





         HPPCL, UTTAM BHAWAN,
         SHIMLA-3,HP.
                                               ...APPELLANTS
         (THROUGH SHRI VIKASH MISHRA, ADVOCATE)

         AND

    1. SOHAN SINGH, AGED 48 YEARS,
       SON OF LATE SH. GULAB SINGH

    2. BABU RAM


       SON OF SH. GULAB SINGH, AGED 46 YEARS

    3. SMT TULSA DEVI
       WD/O GULAB SINGH, AGED 70 YEARS.




    4. SURAT RAM AGED 52 YEARS,
       SON OF SH. KANSHIA,





    5. GEETA RAM S/O SH. KANSHIA,
       AGED 48 YEARS.





    6. CHET RAM
       SON SH. NANTU, AGED 53 YEARS.

    7. PURAN CHAND
       SON OF SH. JALAM SINGH AGED 45 YEARS

    8. BAHADUR SINGH
       SON OF SH. JAGAR SINGH, AGED 48 YEARS.

    9. MANGI DEVI D/O SH. DANGI,




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          DIED AND INHERITED BY

          i)      BHINDER SINGH, AGED 70 YEARS
          ii)     SAYARU, AGED 68 YEARS
          iii)    RIKHI RAM, AGED 55 YEARS




                                                                  .
    ALL THREE SONS OF SH. DANGI,





    10. SAYAR SINGH
        SON OF SH. DANGI AGED 68 YEARS.





    11.      PARMA NAND, AGED 55 YEARS
             SON OF SH. BUDH RAM.

    12. JAI PRAKASH, AGED 26 YEARS
        SON OF SH. KUNDAN SINGH.





    13. SOM PRAKASH, AGED 48 YEARS
        SON OF SH. CHHANGA RAM.

    14. SADH RAM SON OF NAIN SINGH,
        DIED AND INHERITED BY HIS SON.


             i) SH. BABU RAM, AGED 50 YEARS

    ALL RESIDENTS OF VILLAGE UNGAR KANDO AND P O. JARAG,
    TEHSIL-RENUKA JL AT SANGRAH, DISTRICT- SIRMOUR, H.P
    15. SURAT RAM


        SON OF NAIN SINGH, DIED AND INHERITED BY:

          (i) SMT. INDERA DEVI
              WD/O SURAT RAM, AGED 55 YEARS.




          (ii) SH. CHAMAN LAL SON OF SURAT RAM, AGED 27 YEARS.
          (iii) CHANDERKALA D/O SURAT RAM,





    RESIDENT OF VILLAGE KALRIYAN (UNGAR KANDO) P.O. JARAG.
    TEHSIL- RENUKA JI AT SANGARH, DISTRICT-SIRMOUR H.P





                                               ...RESPONDENTS

    16.          THE STATE OF HIMACHAL PRADESH,
                 THROUGH THE DISTRICT COLLECTOR.
                 SIRMAUR AT NAHAN.H.P.
                                            ...PROFORMA-RESPONDENT
                 (THROUGH SHRI HEMANT VAID,
                 ADDITIONAL ADVOCATE GENERAL FOR
                 RESPONDENT(S)-STATE)
    Whether approved for reporting?




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    This appeal coming on for orders this day, the Court delivered the
    following:

                              JUDGMENT

.

Learned counsel for the appellants has placed on

record instruction No.HPPCL-LAO/RFA's/2021/306, dated

8.11.2021 received from the Land Acquisition Collector, HPPCL,

requesting him to withdraw the present appeals alongwith

other appeals. In pursuant to the aforesaid instruction, learned

counsel for the appellants seeks permission to withdraw the

appeal.

of.

r to As prayed, appeal is dismissed as withdrawn.

Pending application(s), if any, also stand disposed

(Vivek Singh Thakur) Judge January 03, 2022(veena)