Renukaji Dam Project Through Its ... vs Sh.Ishwar Chand
2022 Latest Caselaw 39 HP

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      IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
              ON THE 3rd DAY OF JANUARY, 2022
                         BEFORE
          HON'BLE MR. JUSTICE VIVEK SINGH THAKUR

           REGULAR FIRST APPEAL NO 340 OF 2019




                                                          .

    1. RENUKAJI DAM PROJECT THROUGH ITS DGM
     SHRI P.K. KATHURIA,C/O HPPCL,SUB
    TEHSIL DADAHU, DISTRICT
     SIRMAUR,HP.





    2. THE LAND ACQUISITION COLLECTOR,
      HPPCL, UTTAM BHAWAN, SHIMLA-3,HP.
                                                                 .....APPELLANTS
     (BY SH. VIKAS MISHRA, ADVOCATE)





                  AND

    1. SH.ISHWAR CHAND, SON OF SURAT RAM,AGED 48
    YEARS

    2. TARA DEVI, D/O SH. SUNDER SINGH, AGED 50 YEARS

    3. SMT MADHU D/O SH. SUNDER SINGH AGED 38 YEARS

    4 SMT. MUNNI DEVI WD/O SH. SUNDER SINGH, DIED
    AND HAS BEEN INHERITED BY HER DRUTHERS I.E THE
    PETITIONERS NO. 2 AND 3.



    5. VIDYA DEVI SH. SUNDER SINGH SHARE
    BEQUEATHED TO PETITIONER NO. I.E
    ISHWAR SON OF SH SUNDER SINGH AGED 48




    THE PETITIONERS TO ARE RESIDENTS VILLAGE





    MAINA, P.O. RAJANA, TEHSIL RENUKAJI

    AT SANGRAH, DISTRITCT- SIRMOUR HP.





    6. JAG MOHAN SINGH SON OF MOHI RAM AGED YEARS

    7.GYAN SINGH SH. MOHI RAM,AGE 47 YEARS

    8 SMT. MAINA DEVI DIO SH. MOHI RAM, AGED 52 YEARS

    9.SH. MULTAN SINGH SON OF SH. SINGH, AGED48
    YEARS

    10 RAMESH SON OF SH JEET SINGH, AGED 45 YEARS




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    11.PARMA ALAS PREM SINGH SON SH. JEET SINGH
    AGED 46 YEARS

    12.DHARAM SINGH SON SH. JEET SINGH, AGED

    13 SUNDRI DEVI WIDOW OF JEET SINGH, DIED AND




                                                            .
    INHERITED BY THE PETITIONERS NO. 9 TO 12





    14. SMT. SUMOTI WD/O SH. JEET SINGH, AGED 65 YEARS

    15. ROOP SINGH OF SH. RAM AGED 47 YEARS





    16. BALBIR SINGH SON SH RAM SINGH, AGED 47

    17. SMT. KAMLA DEVI DIO SH. MEENA RAM AGED 40.





    18. LACHHMI DEVI WD/O MEENA RAM, AGED 44 YEARS
    19. VIJENDER SINGH SON OF SH. CHAMEL SINGH, AGED
    40 YEARS 2019

    20 MAHENDER SINGH SON OF MOHAR SINGH, AGED 60

    YEARS

    21JEET SINGH SIO SH MOHAR SINGH, AGED 58 YEARS

    22.KUSHAL SINGH SON OF SH HEERA SINGH,
    AGE 65 YEARS



    ALL RESIDENT S FO VILLAGE YEARS OF VILLAGE
    POST OFFICE RAJANA,TEHSIL RENUKAJI AT SANGRAH, RESPONDENTS
    DISTRICT SIRMOUR,HP.




    23. THE STATE HIMACHAL PRADESH,
    THROUGH THE COLLECTOR. SIRMAUR





    AT NAHAN,HP
                                                                   PROFORMA
                                                                   RESPONDENT





    (SH. HEMANT VAID ADDITIONAL ADVOCATE
    GENERAL FOR THE RESPONDENT(S)-STATE)

     WHETHER APPROVED FOR REPORTING?
    ________________________________________________

    This petition coming on for orders this day, the Court passed the
    following:




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                           JUDGMENT

Learned counsel for the appellants has placed on record

instruction No.HPPCL­LAO/RFA's/2021/306, dated 8.11.2021 received

.

from the Land Acquisition Collector, HPPCL, requesting him to

withdraw the present appeal alongwith other appeals. In pursuant to

the aforesaid instruction, learned counsel for the appellants seeks

permission to withdraw the appeal.

As prayed, appeal is dismissed as withdrawn.

disposed of.

                        r           to
                     Pending application(s), if any, also             stand

                                             (Vivek Singh Thakur)
                                                   Judge

    January 03, 2022 (veena)