Unknown vs M/S Adani Power Limited V. State
2022 Latest Caselaw 346 HP

M/s Adani Power Limited v. State

.

CWP No. 406 of 2019

23.2.2022 Present Mr. Neeraj Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate, for the petitioner.

Mr. Sudhir Bhatnagar, Mr. Desh Raj Thakur, Additional Advocates General with Mr. Gaurav Sharma, Deputy Advocate General, for the respondent-State.

Mr. Virender Thakur, Advocate, for respondent No.

While dictating the judgment, it was felt necessary to seek

clarification on certain points, for which purpose matter has been listed

today.

List on 4.3.2022, enabling the parties to clarify the points

raised by this court.

(Sandeep Sharma) Judge February 23, 2022

(vikrant)