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Om Chand vs . State Of H.P. & Ors.
2022 Latest Caselaw 341 HP

Citation : 2022 Latest Caselaw 341 HP
Judgement Date : 23 February, 2022

Himachal Pradesh High Court
Om Chand vs . State Of H.P. & Ors. on 23 February, 2022
Bench: Mohammad Rafiq, Jyotsna Rewal Dua

Om Chand Vs. State of H.P. & Ors.

.

LPA No. 137/2012 a/w LPA No. 130/2012

23.02.2022 Present: Mr. A.K. Gupta, Advocate, for the appellant(s) in both the appeals.

Ms. Seema Sharma, Deputy Advocate General, for the respondents in both the appeals. Learned Deputy Advocate General prays for time to

find out whether any appeal before the Division Bench was

filed against the judgment rendered in CWP-T No.1625/2008

titled Jiwan Singh Vs. State of Himachal Pradesh & Ors.,

decided on 06.09.2011.

Matter to come up on 17.03.2022.

( Mohammad Rafiq ) Chief Justice

( Jyotsna Rewal Dua ) Judge 23rd February, 2022(Rohit/vs)

 
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