Citation : 2022 Latest Caselaw 319 HP
Judgement Date : 22 February, 2022
.
Saya Chauhan vs. Ankush Arora
Cr.MMO No. 796 of 2019
22.02.2022 Present: Mr. Jeevesh Sharma Advocate vice Mr. Rahul Gautam, Advocate for the petitioner.
Ms. Meera Advocate vice Mr. Deepak Gupta, Advocate for the respondent.
r to Points required to be clarified stand clarified. Vide
separate judgment of even date, petition is dismissed.
February 22,2022 (Vivek Singh Thakur)
(ms) Judge
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