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National Agricultural ... vs . Veecon
2022 Latest Caselaw 11878 HP

Citation : 2022 Latest Caselaw 11878 HP
Judgement Date : 30 December, 2022

Himachal Pradesh High Court
National Agricultural ... vs . Veecon on 30 December, 2022
Bench: Virender Singh

National Agricultural Cooperative vs. Veecon

.

IMPEX India & Ors.

Execution Petition No. 13 of 2016

30.12.2022 Present: Mr. Vinay Kuthiala, Senior Advocate, with Mr. Devi Singh, Advocate, for the Decree Holder.

Mr. Neeraj Gupta, Senior Advocate, with Mr. Ajeet Pal Singh Jaswal, Advocate, for the Judgment Debtors.

List on 10.03.2023 alongwith OMP No. 936 of 2022.

                         r          to                (Virender Singh)
                                                           Judge

             December 30, 2022
                  (Vinod)









 

 
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