Udhey Chand vs . Virender Kumar
2022 Latest Caselaw 11870 HP

Udhey Chand vs. Virender Kumar

.

C.R. No.68/2019

30.12.2022 Present: Ms. Kavita Kajal, Advocate, vice counsel for the petitioner.

Mr. Dhananjay Singh, Advocate, vice counsel for the respondents.

This Court on 11.11.2022 heard the arguments

and thereafter reserved the judgment. However, on the request

of the learned counsel for the petitioners, the petition was

again taken up for consideration on 2.12.2022 and the matter

was referred to the learned Mediator, as reflected in the

separate file. Registry is directed to de-tag the order along with

CMP No.16017/2022 from the said file and place it in this file.

Since mediation proceedings have been fixed for

7.3.2023, list this petition on 17.3.2023.

(Tarlok Singh Chauhan)

Judge 30.12.2022 (pankaj)