Onkar Singh vs . Sandeep Sood And Another
2022 Latest Caselaw 11867 HP

Onkar Singh vs. Sandeep Sood and another

.

COPC No.470 of 2022

30.12.2022 Present Mr. Arun Raj, Advocate, for the petitioner.

Mr. Naresh K. Sharma, Advocate, for the respondents

Notice. Mr. Naresh K. Sharma, Advocate appears and

waives notice on behalf of the respondents. He prays for and is

granted two weeks' time to file reply. Needless to say, pendency of

the present petition shall not be a bar for the respondents to comply

with the judgment alleged to have been violated.

List on 13.01.2023.

                                                                   (Sandeep Sharma)
                                                                        Judge
              30th     December, 2022
                        (shankar)