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Geetika Dharmani vs . State Of Hp & Ors
2022 Latest Caselaw 11852 HP

Citation : 2022 Latest Caselaw 11852 HP
Judgement Date : 30 December, 2022

Himachal Pradesh High Court
Geetika Dharmani vs . State Of Hp & Ors on 30 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh

Geetika Dharmani Vs. State of HP & ors

CWPOA No. 799 of 2020

.

30.12.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner(s).

Mr. Vinod Thakur and Mr. Shiv Pal Manhans, learned Additional Advocate Generals, for the respondents­State.

Learned counsel for the parties pray for time

to go through the judgment, rendered by this Court in

CWP No. 5707 of 2022, titled as, 'Poonam Kumar versus

State of H.P. & others', decided on 19.12.2022.

List on 1.3.2023.

(Tarlok Singh Chauhan) Judge

(Virender Singh) Judge December 30, 2022

(kalpana)

 
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