Kamal vs . State Of H.P.
2022 Latest Caselaw 11848 HP

Kamal vs. State of H.P.

.

Cr.MMO No.847 of 2022

30.12.2022 Present: Mr. Rakesh Kumar, Advocate for the petitioner.

Ms. Seema Sharma, Deputy Advocate General, for respondent No.1.

Mr. Ajay Thakur, Advocate, for respondent No.2.

PSI Gagan Singh, I.O. Police Station Sadar, r Shimla, H.P. is present in person.

Fresh status report stands filed. Matter is

adjourned, directing the respondent-State to inform the Court

as to whether judgment dated 07.03.2019 passed by Additional

Chief Judicial Magistrate First Class, Shimla, in case FIR No.

29 of 2013 dated 25.02.2013 has attained finality or not.

List for consideration on 05.01.2023.

(Vivek Singh Thakur), Judge.

30th December, 2022 (subhash)