____________________________________________________ vs State Of H.P. & Others
2022 Latest Caselaw 11810 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA

                                                CWP No. 8985 of 2022




                                                                           .
                                                Date of decision: 30.12.2022





    ____________________________________________________
    Suman Kumari                            .....Petitioner





                                        Versus
    State of H.P. & others               ....Respondents
    ____________________________________________________





    Coram:
    The Hon'ble Mr. Justice A.A. Sayed, Chief Justice
    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.
    Whether approved for reporting?1
    _____________________________________________
    For the petitioner:
                        r               Mr. Vinay Sharma, Advocate.

    For the respondents:                Mr. Anup Rattan, Advocate General with
                                        Mr. Adarsh K. Sharma, Additional
                                        Advocate General.



    A.A. Sayed, Chief Justice (Oral)

The petitioner is seeking her transfer from her

present place of posting. She has made a representation dated

02.11.2022 (Annexure P-2) to respondent No. 2-Director of

Elementary Education.

2. The limited prayer pressed by the learned Counsel

for the petitioner is that the aforesaid representation be decided

in a time bound manner.

Whether the reporters of Local Papers may be allowed to see the judgment?

3. We accede to the request of the learned Counsel for

the petitioner and direct the respondent No. 2 to decide the

.

aforesaid representation of the petitioner, not later than six weeks

from today.

4. The petition to stand disposed of accordingly.

Pending miscellaneous application(s), if any, also to stand

disposed of.

(A.A. Sayed)

Chief Justice.

    December 30, 2022                               (Jyotsna Rewal Dua)
     (hemlata)                                            Judge.