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Jodh Singh And Anr. vs . Ramesh Chand And Anr.
2022 Latest Caselaw 11618 HP

Citation : 2022 Latest Caselaw 11618 HP
Judgement Date : 27 December, 2022

Himachal Pradesh High Court
Jodh Singh And Anr. vs . Ramesh Chand And Anr. on 27 December, 2022
Bench: Satyen Vaidya

Jodh Singh and Anr. vs. Ramesh Chand and Anr.

.

RSA No.389 of 2022

27.12.2022 Present: Mr. Sumit Sood, Advocate, for the appellants.

Mr. Janesh Gupta, Advocate, for the respondents.

Caveat Petition No.582 of 2022.

Caveat discharged.

r Respondents are in caveat and are duly

represented by Sh. Janesh Gupta, Advocate.

RSA No.389 of 2022

Records of both the Courts below be

requisitioned for the next date. List on 14th March, 2023.

CMP No.18132 of 2022

Till the next date, the execution of impugned

judgment and decree dated 28th October, 2022 passed by

ld. District Judge, Mandi in Civil Appeal No.07/22/20 titled

Jodh Singh & another Vs. Sh. Ramesh Chand Soni &

another shall remain stayed.

(Satyen Vaidya) Judge

27th December, 2022.

(Jugraj)

 
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