Kali Dass vs . State Of H.P And Others.
2022 Latest Caselaw 11602 HP

Kali Dass vs. State of H.P and others.

CWP No.1084 of 2022

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27.12.2022 Present: Mr. Surinder Saklani, Advocate vice Mr. Tek Chand Sharma, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Vinod Thakur & Mr. Shiv Pal Manhans, Additional Advocate Generals and Mr. Rajat Chauhan, Law Officer for the respondent.

Learned vice counsel for the respondents pray for and is granted a weeks' time to comply with the judgment.

List on 03.01.2023

(Tarlok Singh Chauhan) Judge

(Virender Singh) th 27 December, 2022. Judge (pathania)