Sant Ram vs . State Of H.P. & Anr.
2022 Latest Caselaw 11556 HP

Sant Ram Vs. State of H.P. & anr.

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CWP No. 7529 of 2022

26.12.2022 Present: Mr. Akashdeep Atal, Advocate vice Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Shiv Pal Manhans and Mr. Vinod Thakur, Additional Advocate Generals with Mr. Bhupinder Thakur, Dy. A.G., for the respondents­State.

Since the judgment dated 28.11.2022 stands

complied with, therefore no further orders are required to

be passed in the matter and the same is closed.

(Tarlok Singh Chauhan)

Judge

(Virender Singh) Judge

December 26, 2022 (kalpana)