Ramesh Kumar Sharma vs . State Of H.P. & Anr
2022 Latest Caselaw 11550 HP

Ramesh Kumar Sharma Vs. State of H.P. & anr

.

CWP No. 5829 of 2022

26.12.2022 Present: Mr. Akashdeep Atal, Advocate vice Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Additional Advocate Generals with Mr. Bhupinder Thakur, Dy. A.G. for the respondents­State.

Since the judgment dated 28.11.2022 stands

complied with, therefore, no further orders are required to

be passed in the matter and the same is closed.

(Tarlok Singh Chauhan)

Judge

(Virender Singh) Judge

December 26, 2022 (kalpana)