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Hpseb vs Dinesh Singh
2022 Latest Caselaw 7121 HP

Citation : 2022 Latest Caselaw 7121 HP
Judgement Date : 24 August, 2022

Himachal Pradesh High Court
Hpseb vs Dinesh Singh on 24 August, 2022
Bench: Ajay Mohan Goel

.

HPSEB Versus Dinesh Singh

Arb. Appeal No.10 of 2011

24.08.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the

appellant.

Mr. Suneet Goel, Advocate, for the respondents.

As certain clarifications were required from the

parties, therefore, the case is listed before the Court

today.

Argument heard. Judgment reserved.

(Ajay Mohan Goel) Judge August 24, 2022

(Rishi)

 
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