Raksha Devi Daughter Of vs Unknown
2022 Latest Caselaw 6877 HP

      IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                  ON THE 10th DAY OF AUGUST, 2022
                                 BEFORE




                                                                   .
          HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN





                                    &
               HON'BLE MR. JUSTICE C.B. BAROWALIA





               EXECUTION PETITION NO. 231 OF 2022
   Between:-
1. RAKSHA DEVI DAUGHTER OF
   LATE SARVDAYAL AND WIFE OF





   SHRI GANGA RAM, AGED 48 YEARS,
   RESIDENT OF VILLAGE AND POST OFFICE KASOL,
   TEHSIL BHUNTER, DISTRICT KULLU,
    HIMACHAL PRADESH.

2. PARVATI DEVI DAUGHTER OF

   LATE SARVDAYAL

   AND WIFE OF SHRI GANGA RAM,
   AGED 66 YEARS,
   RESIDENT OF VILLAGE AND
   POST OFFICE KASOL, TEHSIL
   BHUNTER, DISTRICT Kullu, Himachal Pradesh



                                                              ....PETITIONERS

    (BY MR. MAAN SINGH, ADVOCATE)




    AND





     DEPUTY COMMISSIONER,
     KULLU, DISTRICT KULLU,
     HIMACHAL PRADESH





                                                               ..RESPONDENT

     (MR. ASHOK SHARMA, ADVOCATE GENERAL
     WITH MR. ADARSH KUMAR SHARMA,
     ADDITIONAL ADVOCATE GENERAL)
     ________________________________________________________________________

     This petition coming on for orders this day, Hon'ble Mr. Justice

Tarlok Singh Chauhan, passed the following:




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                                ORDER

Notice Mr. Adarsh Kumar Sharma, learned AdditionalAdvocate

.

appears and waives service of notice on behalf of the respondent.

2. Heard. The execution petition is disposed of with a direction to the

respondents to comply with the judgment passed by this Court in CWP

No. 1360 of 2018, titled as Raksha Devi and another Vs. State of

H.P. & Others decided on 10.01.2019 and compliance report be filed

within a period of six weeks.

For compliance, list on 21.09.2022 r (Tarlok Singh Chauhan) Judge

August 10, 2022 (Chander Bhusan Barowalia ) (ravinder) Judge