Ranjeet Bhardwaj vs . N.C.B.
2022 Latest Caselaw 6832 HP

Ranjeet Bhardwaj Vs. N.C.B.

.

Cr.M.P. (M) No. 1454 of 2022

8.8.2022 Present: Mr.Ajit Sharma, Advocate, for the petitioner.

Mr.Ashwani Pathak, Senior Advocate, alongwith Mr.Dev Raj, Advocate, for the respondent.

Mr.Himanshu Anand, Junior Intelligence Officer,

N.C.B. Chandigarh present in person alongwith record.

Status report stands filed. Learned counsel for the

petitioner intends to go through the status report and also

recent judgment passed by the Supreme Court.

As prayed, list on 22nd August, 2022.

(Vivek Singh Thakur), Judge.

8th August, 2022 (Keshav)