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Association vs . Manoj Kumar.
2022 Latest Caselaw 6797 HP

Citation : 2022 Latest Caselaw 6797 HP
Judgement Date : 5 August, 2022

Himachal Pradesh High Court
Association vs . Manoj Kumar. on 5 August, 2022
Bench: Satyen Vaidya

HPSEB Supervi Accounts Services Association vs. Manoj Kumar.

.

COPC No. 78 of 2022

5.8.2022 Present: Ms. Sunita Sharma, Sr. Advocate with Mr.

Dhananjay Sharma, Advocate, for the petitioner.

Ms. Ruma Kaushik, Advocate, for the respondent.

Learned counsel for the respondents had

placed on record written instructions, according to

which, the judgment passed by this Court has been

fully complied with.

Confronted with this, learned counsel for

the petitioner seeks time to have instructions.

List on 2.9.2022.

(Satyen Vaidya)

Judge 5th August, 2022 (kck)

 
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