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Arvind Kumar vs . Sandeep Kumar & Ors.
2022 Latest Caselaw 2183 HP

Citation : 2022 Latest Caselaw 2183 HP
Judgement Date : 22 April, 2022

Himachal Pradesh High Court
Arvind Kumar vs . Sandeep Kumar & Ors. on 22 April, 2022
Bench: Jyotsna Rewal Dua

Arvind Kumar vs. Sandeep Kumar & ors.

COPC No. 442 of 2021

.

22.4.2022 Present: Mr. Sahil Thakur, Proxy Counsel, for the petitioner.

Mr. Ganesh Barowalia, Proxy Counsel, for the

respondents.

Learned proxy counsel for the respondents submits

that the respondents are in the process of implementing the

judgment in question and prays for one week's more time to

comply with the order.

List on 4th May, 2022 as prayed for.



                                                    Jyotsna Rewal Dua
           April 22, 2022                                 Judge
              (vs)








 

 
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