Ranjeet Singh vs State Of Himachal Pradesh Through
2021 Latest Caselaw 4491 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                 ON THE 10th DAY OF SEPTEMBER, 2021




                                                           .
                            BEFORE





       HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN
           HON'BLE MR. JUSTICE SATYEN VAIDYA





              CIVIL WRIT PETITION NO. 5047 OF 2021
    Between

    RANJEET SINGH S/O SH. LEKH RAM,




    R/O VILL. MALETA, PO & TEH. NAINA
    DEVI JI, DISTT. BILASPUR, HP.
                    r                                ....PETITIONER.

    (BY MR. VIRBAHADUR VERMA, ADVOCATE)

    AND

    1. STATE OF HIMACHAL PRADESH THROUGH
     SECRETARY (REVENUE)


    TO THE GOVT. HIMACHAL PRADESH, SHIMLA-2

    2.DEPUTY COMMISSIONER, BILASPUR,
    DISTRICT BILASPUR, H.P.




    3. SUB DIVISIONAL MAGISTRATE, SHRI





    NAINA DEVI JI AT SWARGHAT,
    DISTRICT BILASPUR, H.P.





    4. TEHSILDAR, SHRI NAINA DEVI JI AT
    SWARGHAT, DISTRICT BILASPUR, HP.

    5. SH. ASHOK KUMAR S/O LATE SH. RAM DITTU,
    R/O VILL. MALETA, PO & TEH. SHRI NAINA DEVI JI
    DISTRICT BILASPUR, HP

    6. SH. CHAMEL SINGHS/O SH. ASHOK KUMAR
     R/O VILL. MALETA, PO & TEH. SHRI
    NAINA DEVI JI, DISTRICT BILASPUR, H.P.

    7. SH. JASPAL SINGH S/O SH. LEKH RAM,
    THE THEN TEHSILDAR, SH. NAINA DEVI




                                          ::: Downloaded on - 31/01/2022 23:03:28 :::CIS
                                      2




    JI, AT SWARGHAT, DISTRICT BILASPUR, HP.
    PRESENTLY POSTED AS TEHSILDAR DHARAMPUR
    DISTRICT MANDI, H.P.




                                                                .

    8. SH. SUMAN KUMAR S/O SH. POHLO RAM, THE
     THEN KANUNGO,SH. NAINA DEVI JI AT SWARGHAT
    DISTRICT BILASPUR, H.P. PRESENTLY POSTED AS
    OFFICE KANUNGO, TEHSIL SADAR,DISTT. BILASPUR, HP





    9. SH. ROSHAN LAL (PARENTAGE NOT KNOWN)
    THE THEN PATWARI, SH. NAINA DEVI JI AT SWARGHAT
    DISTRICT BILASPUR, HP PRESENTLY POSTED AT





    PATWAR CIRCLE SWAHAN UNDER TEHSILDAR,
    SHRI NAINA DEVI JI AT SWARGHAT, DISTRICT
    BILASPUR, HIMACHAL PRADESH.
                                            ....RESPONDENTS

    (BY ASHOK SHARMA, ADVOCATE GENERAL WITH

    M/S VINOD THAKUR, HEMANSHU MISRA SHIV PAL
    MANHANS AND RAJINDER DOGRA, ADDITIONAL
    ADVOCATE GENERALS WITH MR. BHUPENDER
    THAKUR, DY. ADVOCATE GENERAL FOR RESPONDENTS


    NO 1 TO 4)

    (NONE FOR REMAINING RESPONDENTS)
    _________________________________________________






                 This civil writ petition coming on for admission after

    notice this day, Hon'ble Mr. Justice Tarlok Singh Chauhan, passed the





    following:

                             JUDGMENT

Notice. Mr. Bhupender Thakur, learned Deputy Advocate

General accepts notice on behalf of respondents No. 1 to 4.

2. The perusal of record reveals that prior to filing of the

instant petition, petitioner had made number of representations to the

4th respondent i.e. Tehsildar, Shri Naina Devi Ji at Swarghat, District

Bilaspur, H.P., but according to the petitioner no action has been

.

taken thereupon. Therefore, in the given facts and circumstances of

the case and without going into the merits of the case, we deem it

proper to dispose of this petition with direction to 4 th respondent, i.e.

Tehsildar, Shri Naina Devi Ji at Swarghat, District Bilaspur, H.P., to

decide the representation(s) made by the petitioner as expeditiously as

possible and in no event later than 8th October, 2021 after affording of

an opportunity of being heard to the petitioner as also the party

against whom allegations have been made. Pending miscellaneous

applications, if any, also stand disposed of.

3. For compliance to come up on 22.10.2021.

                                               (Tarlok Singh Chauhan)
                                                        Judge





                                                      (Satyen Vaidya)
    10   th
              September, 2021                             Judge
                (Guleria)