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Office Sarol vs Unknown
2021 Latest Caselaw 4347 HP

Citation : 2021 Latest Caselaw 4347 HP
Judgement Date : 4 September, 2021

Himachal Pradesh High Court
Office Sarol vs Unknown on 4 September, 2021
Bench: Tarlok Singh Chauhan, Satyen Vaidya
    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                ON THE 4TH DAY OF SEPTEMBER 2021
                                BEFORE
          HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN




                                                               .
                                     &





                HON'BLE MR. JUSTICE SATYEN VAIDYA
                 EXECUTION PETITION NO.81 OF 2021





        Between:-
        UMESH KUMAR
        S/o SH. JARAM SINGH,
        R/o VILLAGE FAAT, POST




        OFFICE SAROL, TEHSIL CHAMBA,
        DISTT. CHAMBA, H.P., PRESENTLY
        WORKING AS UPHOLSTER, WITH
        REGIONAL MANAGER HRTC UNIT,

        CHAMBA DISTT. CHAMBA, H.P.


                                                               ......PETITIONER


        (BY SH. MANOHAR LAL SHARMA, ADVOCATE)
        AND
    1. HIMACHAL ROAD TRANSPORT CORPORATION




       THROUGH ITS MANAGING DIRECTOR, SHIMLA





    2   THE REGIONAL MANAGER, HIMACHAL ROAD
        TRANSPORT CORPORATION UNIT CHAMBA,





        DISTT. CHAMBA H.P.


                                  .....RESPONDENTS
        (BY SMT. REETA THAKUR, ADVOCATE FOR THE
        RESPONDENTS)

         This    petition   coming       on       for     orders        this      day,
    Hon'ble Mr. Justice Tarlok Singh Chauhan, passed the following:




                                              ::: Downloaded on - 31/01/2022 23:00:42 :::CIS
                                     -2-


                             ORDER

The execution petition is disposed of with a

direction to the respondents to comply with the judgment

.

passed by this Court in CWP NO.3763 of 2020, titled as

Umesh Kumar Versus Himachal Road Transport

Corporation and another, decied on 03.11.2020 and

file compliance affidavit within four weeks from today.

Pending miscellaneous application(s), if any, shall also

stand disposed of.

2. List for compliance on 18.10.2021.

(Tarlok Singh Chauhan)

Judge

(Satyen Vaidya) Judge

September 04, 2021 (tarun)

 
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