Bhaw Singh Negi vs Unknown
2021 Latest Caselaw 5438 HP

           IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                  ON THE 26th DAY OF NOVEMBER, 2021
                                  BEFORE




                                                                    .
              HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN





                                      &
                  HON'BLE MR. JUSTICE SATYEN VAIDYA





                  EXECUTION PETITION NO. 422 OF 2021
     Between:-

     BHAW SINGH NEGI
     SON OF LATE SHRI RAMA NAND,





     RESIDENT OF VILLAGE KINFI, POST OFFICE KOOT,
     TEHSIL RAMPUR, DISTRICT SHIMLA, H.P.
     RETIRED (DRIVER) FROM HRTC DEPOT,
     RECKONG PEO, DISTRICT KINNAUR (H.P.)
                                                                 ....PETITIONER

     (BY MR. MANOHAR LAL SHARMA, ADVOCATE)

      AND

1.    HIMACHAL ROAD TRANSPORT CORPORATION
      THROUGH ITS MANAGING DIRECTOR, SHIMLA.



2.    REGIONAL MANAGER,
      HIMACHAL ROAD TRANSPORT CORPORATION,
      RECKONG PEO, DISTRICT KINNAUR (H.P.)




3.    THE FINANCIAL ADVISOR & CAO





      HIMACHAL ROAD TRANSPORT CORPORATION,
      HEAD OFFICE, SHIMLA-3.
                                                              ..RESPONDENTS





     (MS. SHUBH MAHAJAN, ADVOCATE)
     ________________________________________________________________________

              This petition coming on for orders this day, Hon'ble Mr.

       Justice Tarlok Singh Chauhan, passed the following:

                                 ORDER

Notice. Ms. Shubh Mahajan, learned Advocate appears and

waives service of notice on behalf of the respondents.

2. Heard. The execution petition is disposed of with a direction

to the respondents to comply with the judgment passed by this

Court in CWP No. 2659 of 2021, titled as Bhaw Singh Negi vs.

Himachal Road Transport Corporation and others, decided on

.

17.06.2021 and compliance report be filed within a period of six

weeks.

For compliance, list on 07.01.2022.

                                               (Tarlok Singh Chauhan)
                                                         Judge





    November 26, 2021                                ( Satyen Vaidya )
             (naveen)
                           r                               Judge