CWP/5290/2020
2021 Latest Caselaw 2335 HP

CWP No.5290 of 2020

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19.3.2021 Present: Mr. Rakesh Kumar Dogra, Advocate, for the

petitioner.

Ms. Shubh Mahajan, Advocate, for the respondent.

While placing on record communication dated

9.3.2021, issued under the signatures of Managing

Director, Himachal Road Transport Corporation, Shimla,

the learned r counsel for the petitioner submits that

judgment dated 12.11.2020, passed in the present writ

petition, stands duly complied with, as such, nothing

survives for adjudication in this petition. Consequently in

view of aforesaid compliance, further proceedings in the

case closed.

(Sureshwar Thakur) Judge

(Sandeep Sharma) Judge

19th March, 2021 (kck)