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COPC/164/2020
2021 Latest Caselaw 2239 HP

Citation : 2021 Latest Caselaw 2239 HP
Judgement Date : 17 March, 2021

Himachal Pradesh High Court
COPC/164/2020 on 17 March, 2021
Bench: Vivek Singh Thakur

COPC No. 164 of 2020

.

17.03.2021 Present: Mr. G.R. Palsara, Advocate, for the petitioner.

Mr. Gaurav Sharma, Deputy Advocate General, for the respondents.

It is informed that by re-engaging the petitioner,

judgment passed by Court stands complied partly and four weeks'

further time has been prayed on behalf of respondents for complete

compliance of judgment.

Accepting the prayer on behalf of respondents, adjourned

for 20th April, 2021 for filing compliance affidavit/report.



             March 17, 2021                                  (Vivek Singh Thakur)
             (ms)                                                     Judge








 

 
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