Smt. Vikrama Devi And Others vs Ltd. And Others
2021 Latest Caselaw 2191 HP

            IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.




                                                                                      .
                                                                     CWP No. 1632 of 2021





                                                          Decided on: 17th March, 2021





            Smt. Vikrama Devi and others                                            ...Petitioners.
                                          Versus
            The Kangra Cooperative Agriculture Primary Rural Development Bank





            Ltd. and others.
                                                            ....Respondents.

_____________________________________________________________

            Coram:

           Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
          Hon'ble Mr. Justice Chander Bhusan Barowalia, Judge.



           Whether approved for reporting? 1 No

           For the Petitioners:               Mr. Nitin Thakur, Advocate.




           For the Respondents:               Mr. Tarun Sharma, Advocate, for respondents No. 1





                                              and 2.

                                              Nemo for respondent No.3.
           _________________________________________________________





            Tarlok Singh Chauhan, J. (oral)

Learned counsel for respondents No. 1 and 2, on

instructions, states that 3rd respondent has already deposited the

entire bid amount of Rs.10,26,600/-.

2. Once that be so, the instant proceedings seeking stay

of impugned notice dated 30.01.2021 (Annexure P-1) whereby the

Whether reporters of the local papers may be allowed to see the judgment? yes

property of the petitioners was put to auction have been rendered

infructuous and are disposed of as such. Pending application(s), if

.

any, also stands disposed of.

(Tarlok Singh Chauhan)

Judge

(Chander Bhusan Barowalia) th 17 March, 2021. Judge

(GR)