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____________________________________________________________ vs State Of Himachal Pradesh And ...
2021 Latest Caselaw 2970 HP

Citation : 2021 Latest Caselaw 2970 HP
Judgement Date : 28 June, 2021

Himachal Pradesh High Court
____________________________________________________________ vs State Of Himachal Pradesh And ... on 28 June, 2021
Bench: Ravi Malimath, Satyen Vaidya
     IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                                                       CWP No.3559 of 2021




                                                                              .
                                     Decided on: 28.06.2021





    ____________________________________________________________
    Rajni Devi
                                                    .....Petitioner





                                             Versus

    State of Himachal Pradesh and others
                                                  .....Respondents





    _____________________________________________________________
    Coram
    Hon'ble Mr. Justice Ravi Malimath, Judge

    Hon'ble Mr. Justice Satyen Vaidya, Judge

    Whether approved for reporting?
    ____________________________________________________________
    For the petitioner:         Mr. Anup Rattan, Advocate.
    For the respondents:                      Mr. Ashok Sharma, Advocate


                                              General with Mr. R.S. Dogra,
                                              Senior     Additional Advocate
                                              General and Mr. Narender Singh
                                              Thakur,      Deputy   Advocate




                                              General, for respondents No.1
                                              to 3/State.





                                              (Through Video Conferencing)

    Ravi Malimath, Judge (Oral)

At the request of petitioner's counsel, the petition

is dismissed as withdrawn, with a liberty to file fresh petition

on the same cause of action.

____________________________________________________________ Whether reporters of Local Papers may be allowed to see the judgment?

Pending miscellaneous applications are disposed

.

off accordingly.





                                            ( Ravi Malimath )
                                                  Judge




    June 28, 2021
    (Naveen/Himalvi)
                    r        to             ( Satyen Vaidya )
                                                  Judge










 

 
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