Citation : 2021 Latest Caselaw 2925 HP
Judgement Date : 18 June, 2021
Cr. MP(M) No. 1004 of 2021
.
18.06.2021 Present: Mr. Manohar Lal Sharma, Advocate, for the
petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, for the respondent.
Through Video Conferencing
Arguments heard. Judgment reserved.
June 18, 2021 (R.Atal) r to (Anoop Chitkara) Judge
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