Citation : 2021 Latest Caselaw 2917 HP
Judgement Date : 18 June, 2021
Cr. MP(M) No. 1025 of 2021
.
18.06.2021 Present: Mr. V.S. Chauhan, Senior Advocate, with Mr. Rajul
Chauhan, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, for the respondent.
Through Video Conferencing
Arguments heard. Judgment reserved.
Interim order to continue till pronouncement of
judgment. r (Anoop Chitkara)
Judge June 18, 2021 (R.Atal)
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