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CMPMO/126/2021
2021 Latest Caselaw 3304 HP

Citation : 2021 Latest Caselaw 3304 HP
Judgement Date : 29 July, 2021

Himachal Pradesh High Court
CMPMO/126/2021 on 29 July, 2021
Bench: Satyen Vaidya

CMPMO No.126 of 2021.

29.07.2021 Present: Mr. V.D. Khidtta, Advocate, for the petitioner

.

Mr. Neeraj Gupta, Sr. Advocate, with Mr. Janesh Gupta, Advocate, for respondents No.1(a) to 1(d).

Arguments heard. Judgment reserved.




             July 29, 2021
             (tarun)
                           r        to                (Satyen Vaidya)
                                                           Judge










 

 
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