Citation : 2021 Latest Caselaw 3300 HP
Judgement Date : 29 July, 2021
COPC No.131 of 2021 a/w COPCs No.94, 135 and 140 of 2021
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29.07.2021 Present: Mr. Sanjeev Bhushan, Sr. Advocate, with Mr. Rajesh Kumar, Advocate, for the petitioners, in all the petitions.
Mr. K.D. Shreedhar, Sr. Advocate, with Ms. Shreya Chauhan, Advocate, for the respondents, in all the petitions. (through video conferencing).
r to The Court stands informed that operation of
the judgment(s) passed by this Court, purported non-
compliance whereof has resulted in filing of these
contempt petitions, stands assailed before Hon'ble
Supreme Court of India and operation of the
judgment(s) stands stayed.
In these view of the matter, as prayed for,
hearing in these petitions is deferred by six weeks.
List thereafter.
(Ajay Mohan Goel) Judge July 29, 2021 (Rishi)
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